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[Cites 2, Cited by 0]

Madras High Court

Anglo French Textiles vs V.C.Devendiran on 16 August, 2023

Author: G.K.Ilanthiraiyan

Bench: G.K.Ilanthiraiyan

                                                                   W.P.Nos.25535 to 25544 of 2009

                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                DATED: 16.08.2023

                                                     CORAM:

                            THE HONOURABLE MR. JUSTICE G.K.ILANTHIRAIYAN

                                         W.P.Nos.25535 to 25544 of 2009 and
                                             MP.No.1 of 2009(10 Nos.)

                     WP.No.25535 of 2009

                     Anglo French Textiles,
                     A Unit of Puducherry Textiles
                     Corporation, Government of Puducherry
                     Undertaking, Mudaliarpet,
                     Puducherry-4 rep. by its
                     Joint Managing Director                              ... Petitioner
                                                       Vs.
                     1.V.C.Devendiran
                     2.The Controlling Authority,
                       (Under the Payment of Gratuity
                        Act 1972) Labour Department Complex,
                       III Floor, Vazhudavur Road,
                       Gandhi Nagar, Puducherry -9
                     3.The Appellate Authority
                       (Under the Payment of Gratuity Act, 1972)
                       O/o Dy.Labour Commissioner,
                       Labour Department Complex, II Floor,
                       Vazhudavur Road,
                       Gandhi Nagar, Puducherry -9                       ... Respondents
                     PRAYER: Writ Petition is filed under Article 226 of Constitution of
                     India praying to issue Writ of Certiorarified Mandamus calling for the
                     records of the second respondent in his order dated 25.08.2009 passed in

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https://www.mhc.tn.gov.in/judis
                                                                       W.P.Nos.25535 to 25544 of 2009

                     PG.No.208 of 2008 and to quash the same and forbearing the
                     respondents from demanding the payment of Rs.28,028/- under the PG
                     Act, 1972.


                                       For Petitioner
                                          in all WP's     : Ms.Priyadarsini Balayogeswaran

                                       For Respondents
                                             For R1
                                             in all WP's : Mr.S.Venkatapathy

                                             R2 & 3
                                             in all WP's : Dismissed vide court order dated
                                                           17.08.2015


                                                    COMMON ORDER


These writ petitions have been filed challenging the order of the second respondent and to forbear the respondents from demanding the payment under the PG Act, 1972.

2. The learned counsel appearing for the petitioners submitted that the entire gratuity amount had been paid and the prayer sought for in these petitions has become infructuous.

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https://www.mhc.tn.gov.in/judis W.P.Nos.25535 to 25544 of 2009

3. Accordingly, all the writ petitions are dismissed as infructuous. Consequently, connected miscellaneous petitions are closed.

There shall be no order as to costs.

16.08.2023 Internet: Yes Index: Yes/No Speaking/Non-speaking order lok 3/4 https://www.mhc.tn.gov.in/judis W.P.Nos.25535 to 25544 of 2009 G.K.ILANTHIRAIYAN, J.

lok To

1.The Controlling Authority, (Under the Payment of Gratuity Act 1972) Labour Department Complex, III Floor, Vazhudavur Road, Gandhi Nagar, Puducherry -9

2.The Appellate Authority (Under the Payment of Gratuity Act, 1972) O/o Dy.Labour Commissioner, Labour Department Complex, II Floor, Vazhudavur Road, Gandhi Nagar, Puducherry -9

3. The Government Advocate, High Court, Madras.

W.P.Nos.25535 to 25544 of 2009 16.08.2023 4/4 https://www.mhc.tn.gov.in/judis