Madras High Court
Anglo French Textiles vs V.C.Devendiran on 16 August, 2023
Author: G.K.Ilanthiraiyan
Bench: G.K.Ilanthiraiyan
W.P.Nos.25535 to 25544 of 2009
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED: 16.08.2023
CORAM:
THE HONOURABLE MR. JUSTICE G.K.ILANTHIRAIYAN
W.P.Nos.25535 to 25544 of 2009 and
MP.No.1 of 2009(10 Nos.)
WP.No.25535 of 2009
Anglo French Textiles,
A Unit of Puducherry Textiles
Corporation, Government of Puducherry
Undertaking, Mudaliarpet,
Puducherry-4 rep. by its
Joint Managing Director ... Petitioner
Vs.
1.V.C.Devendiran
2.The Controlling Authority,
(Under the Payment of Gratuity
Act 1972) Labour Department Complex,
III Floor, Vazhudavur Road,
Gandhi Nagar, Puducherry -9
3.The Appellate Authority
(Under the Payment of Gratuity Act, 1972)
O/o Dy.Labour Commissioner,
Labour Department Complex, II Floor,
Vazhudavur Road,
Gandhi Nagar, Puducherry -9 ... Respondents
PRAYER: Writ Petition is filed under Article 226 of Constitution of
India praying to issue Writ of Certiorarified Mandamus calling for the
records of the second respondent in his order dated 25.08.2009 passed in
1/4
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W.P.Nos.25535 to 25544 of 2009
PG.No.208 of 2008 and to quash the same and forbearing the
respondents from demanding the payment of Rs.28,028/- under the PG
Act, 1972.
For Petitioner
in all WP's : Ms.Priyadarsini Balayogeswaran
For Respondents
For R1
in all WP's : Mr.S.Venkatapathy
R2 & 3
in all WP's : Dismissed vide court order dated
17.08.2015
COMMON ORDER
These writ petitions have been filed challenging the order of the second respondent and to forbear the respondents from demanding the payment under the PG Act, 1972.
2. The learned counsel appearing for the petitioners submitted that the entire gratuity amount had been paid and the prayer sought for in these petitions has become infructuous.
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3. Accordingly, all the writ petitions are dismissed as infructuous. Consequently, connected miscellaneous petitions are closed.
There shall be no order as to costs.
16.08.2023 Internet: Yes Index: Yes/No Speaking/Non-speaking order lok 3/4 https://www.mhc.tn.gov.in/judis W.P.Nos.25535 to 25544 of 2009 G.K.ILANTHIRAIYAN, J.
lok To
1.The Controlling Authority, (Under the Payment of Gratuity Act 1972) Labour Department Complex, III Floor, Vazhudavur Road, Gandhi Nagar, Puducherry -9
2.The Appellate Authority (Under the Payment of Gratuity Act, 1972) O/o Dy.Labour Commissioner, Labour Department Complex, II Floor, Vazhudavur Road, Gandhi Nagar, Puducherry -9
3. The Government Advocate, High Court, Madras.
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