Delhi High Court - Orders
Sandeep Sirohi vs Gnctd And Ors on 5 September, 2022
Bench: Sanjeev Sachdeva, Tushar Rao Gedela
$~10
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 1417/2020
SANDEEP SIROHI ..... Petitioner
Through: Mr. S.N. Sharma and Mr. Aman
Mudgal, Advocates
versus
GNCTD AND ORS. ..... Respondents
Through: Mrs. Avinish Ahlawat, Standing
Counsel with Mr. N.K. Singh, Mrs.
Tania Ahlawat, Mr. Uday Singh
Ahlawat, Ms. Aliza Alam and Ms.
Laavanya Kaushik, Advocates
CORAM:
HON'BLE MR. JUSTICE SANJEEV SACHDEVA
HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
ORDER
% 05.09.2022
1. The Hon'ble Division Bench could not assemble, as Hon'ble Mr. Justice Sanjeev Sachdeva is on leave today.
2. Re-notify on 14.02.2023.
BY ORDER COURT MASTER SEPTEMBER 5, 2022 'rs' Signature Not Verified Digital Signed By:KUNAL MAGGU Signing Date:07.09.2022 14:20:47 This file is digitally signed by PS to HMJ Sanjeev Sachdeva.