Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Assam - Subsection Section 9(2) in Assam Industries (Tax Reimbursement for Eligible Units) Scheme, 2017 (2)An eligible new unit or expansion unit shall also furnish such affidavit cum-indemnity bond,
