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[Cites 0, Cited by 1] [Section 11] [Entire Act]

State of Haryana - Subsection

Section 11(4) in Haryana Private Technical Educational Institution (Regulation of Admission and Fee) Act, 2012

(4)The fee determined by the Committee shall be applicable to a student who is admitted in a technical course in an academic year and shall not be revised for him till the completion of his course in that private technical educational institution.