Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Karnataka - Subsection

Section 2(1)(j) in Karnataka (Sandur Area) Inams Abolition Act, 1976

(j)"person" includes a religious or charitable institution and in the case of a joint Hindu family, such joint Hindu family ;