Bombay High Court
Anandakumar Locximidass Colopo Alias ... vs M/S. Gkb Optolab Pvt. Ltd., Rep. By Its ... on 12 December, 2025
MCA 168 of 2025
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IN THE HIGH COURT OF BOMBAY AT GOA
MISC.CIVIL APPLICATION NO.168 OF 2025
IN
CIVIL REVISION APPLICATION NO.1636 OF 2024 (F)
ANANDAKUMAR LOCXIMIDASS COLOPO
ALIAS ANANDKUMAR LAXMIDAS KHALAP
AND 2 ORS ... APPLICANTS
Versus
M/S. GKB OPTOLAB PVT. LTD., REP.
BY ITS DIRECTOR NEERAJ GUPTA AND
ANR ... RESPONDENTS
Mr. J. A. Lobo with Ms. Nicole Mayekar, Advocates for the
Applicants.
Ms. Simran Khadilkar (through V.C.), Advocate for Respondent
No.1.
CORAM:- VALMIKI MENEZES, J.
DATED :- 12th December, 2025 P.C..:
1. Remove from the Board in view of order dated 13.08.2025 disposing of the same.
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