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Bombay High Court

Anandakumar Locximidass Colopo Alias ... vs M/S. Gkb Optolab Pvt. Ltd., Rep. By Its ... on 12 December, 2025

                                      MCA 168 of 2025

     Jose

              IN THE HIGH COURT OF BOMBAY AT GOA
            MISC.CIVIL APPLICATION NO.168 OF 2025
                             IN
        CIVIL REVISION APPLICATION NO.1636 OF 2024 (F)
ANANDAKUMAR LOCXIMIDASS COLOPO
ALIAS ANANDKUMAR LAXMIDAS KHALAP
AND 2 ORS                                 ... APPLICANTS
  Versus
M/S. GKB OPTOLAB PVT. LTD., REP.
BY ITS DIRECTOR NEERAJ GUPTA AND
ANR                                        ... RESPONDENTS

Mr. J. A. Lobo with Ms. Nicole Mayekar, Advocates for the
Applicants.
Ms. Simran Khadilkar (through V.C.), Advocate for Respondent
No.1.


                             CORAM:- VALMIKI MENEZES, J.

DATED :- 12th December, 2025 P.C..:

1. Remove from the Board in view of order dated 13.08.2025 disposing of the same.

VALMIKI MENEZES, J. Page 1 of 1 12th December, 2025 ::: Uploaded on - 12/12/2025 ::: Downloaded on - 12/12/2025 23:31:19 :::