Section 27(27)(k) in Haryana State Central Co-operative Bank's Staff Service (Common Cadre) Rules, 1975

[Cites 0, Cited by 0] [Section 27(27)] [Section 27] [Entire Act]

(k)Doing any act prejudicial to the interest of the Bank or negligence involving or likely to involve the Bank in loss exceeding Rs. 100/-

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