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[Section 77]
[Entire Act]
State of Maharashtra - Subsection
Section 77(2) in Maharashtra Public Universities Act, 2016
| (a) Minster, Higher and Technical Education | - Chairperson ; |
| (b) Minister of State, Higher and TechnicalEducation | - Vice-Chairperson ; |
| (c) Secretary, Higher Education and TechnicalEducation Department | - Member ; |
| (d) Eminent Educationist of National and GlobalRepute nominated by the Chancellor | - Member ; |
| (e) Advisor, Planning and Coordination | - Member ; |
| (f) Advisor, Quality and Excellence Assurance | - Member ; |
| (g) Advisor, Open Education Resources andTeacher Training | - Member ; |
| (h) Advisor, Networking and Support Services | - Member ; |
| (i) Advisor, Finances and Resources Generation | - Member ; |
| (j) Advisor, Examination and Evaluation | - Member ; |
| (k) one renowned Industrialist nominated byChancellor | - Member ; |
| (l) one Vice-Chancellor of Public Universitiesnominated by Chancellor | - Member ; |
| (m) one Professional Expert from the field ofFinance, Accounting, Legal and other allied area nominated byChancellor | - Member ; |
| (n) one Principal of NAAC accredited A gradedCollege with proven excellence nominated by Chancellor | - Member ; |
| (o) one Professor from University or Collegenominated by Chancellor | - Member ; |
| (p) the Director of Higher Education | - Member ; |
| (q) the Director of Technical Education | - Member ; |
| (r) the Chief Executive Officer of Commission | - Member-Secretary. |