Bombay High Court
M/S Smruthi Fotoch Thr Its Partner vs The State Of Maharashtra Thr Thr ... on 28 June, 2022
Author: M.G. Sewlikar
Bench: R.D. Dhanuka, M.G. Sewlikar
ppn 1 14.wp-558.18 & ors..doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO.558 OF 2018
Mahesh Annarao Thobade & Ors. .. Petitioners
Versus
State of Maharashtra & Ors. .. Respondents
WITH
WRIT PETITION NO.559 OF 2018
WITH
WRIT PETITION NO.3766 OF 2022
WITH
WRIT PETITION NO.9130 OF 2019
WITH
WRIT PETITION NO.4457 OF 2021
WITH
WRIT PETITION NO.4458 OF 2021
WITH
WRIT PETITION NO.9003 OF 2018
WITH
WRIT PETITION NO.9009 OF 2018
WITH
WRIT PETITION NO.6805 OF 2021
WITH
WRIT PETITION NO.8558 OF 2021
WITH
WRIT PETITION NO.8559 OF 2021
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Dr.Ramdas Sabban for the petitioner in WP/8558/21, WP/8559/21 and
WP/3766/22.
Mr.Surel S.Shah for the petitioner in WP/9120/19, 4457/21, WP/4458/21,
WP/9003/18 and WP/9009/18.
Mr.Prashant Bhavake for the petitioner in WP/558/18.
Mr.A.I. Patel, Addl. G.P. a/w Mr. N.K. Rajpurohit, AGP and Ms.K.N.
Solunke, AGP for the State.
Mr.Pankaj Das for the respondent no.2 in WP/8558/21.
Ms.Geeta Shastri a/w Mr. Amit Shastri for the respondent no.2 in
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ppn 2 14.wp-558.18 & ors..doc
WP/8559/21 and WP/3766/22.
Mr.Samir Kumbhakoni for the respondent no.2 in WP/558/18,
WP/559/18, WP/4457/21, WP/4458/21, WP/9130/19, WP/9003/18 and
WP/9009/18.
Mr.R. S. Alange for the respondent no.2 in WP/6805/21.
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CORAM : R.D. DHANUKA &
M.G. SEWLIKAR, JJ.
DATE : 28th JUNE 2022 P.C.:-
. Stand over to 25th July 2022.
M.G. SEWLIKAR, J. R.D. DHANUKA, J.::: Uploaded on - 20/07/2022 ::: Downloaded on - 30/12/2022 05:11:30 :::