Supreme Court - Daily Orders
M/S Meerut Roller Flour Mills (P) Ltd. vs Principal Commissioner Of Income Tax ... on 2 December, 2019
Bench: Ashok Bhushan, M.R. Shah
ITEM NO.10 COURT NO.9 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).12105/2019
(Arising out of impugned final judgment and order dated 17-01-2019
in ITA No.284/2017 passed by the High Court Of Judicature At
Allahabad)
M/S MEERUT ROLLER FLOUR MILLS (P) LTD. Petitioner(s)
VERSUS
PRINCIPAL COMMISSIONER OF INCOME TAX MEERUT Respondent(s)
(FOR ADMISSION and I.R.)
Date : 02-12-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ASHOK BHUSHAN
HON'BLE MR. JUSTICE M.R. SHAH
For Petitioner(s)
Mr. K. Sampath, Adv.
Mr. S. Krishnan, Adv.
Mr. K. V. Mohan, AOR
Mr. R.K. Raghavan, Adv.
Mr. K.V. Balakrishnan, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The special leave petition is dismissed. Pending applications, if any, stand disposed of.
(ARJUN BISHT) (RENU KAPOOR)
COURT MASTER (SH) BRANCH OFFICER
Signature Not Verified
Digitally signed by
ARJUN BISHT
Date: 2019.12.03
13:51:06 IST
Reason: