Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] NCT Delhi - Section Section 52 in The Madras Chit Funds Act, 1961 52. Inspection of documents in the Registrar's office. - Any person may, on payment of such fees, as may be prescribed,-(i)inspect the documents kept by the Registrar; and(ii)obtain a copy or extract of any document to be certified by the Registrar.
