Bombay High Court
Snehadeep Structures Private Limited vs The Mahararashtra Small Scale ... on 19 August, 2019
Author: Bharati H. Dangre
Bench: Pradeep Nandrajog, Bharati H. Dangre
1/1 05-APPP555.06.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
ARBITRATION APPEAL NO.555 OF 2006
IN
ARBITRATION PETITION NO.438 OF 2005
Snehadeep Structures
Private Limited. .. Appellants
Vs.
The Maharashtra Small Scale
Industries Dev. Corpn. Ltd. .. Respondents
...
Mr. Jaydeep Deo for the Appellants.
CORAM: PRADEEP NANDRAJOG, C.J. &
SMT. BHARATI H. DANGRE, J.
DATED : 19th AUGUST, 2019. P.C:-
Counsel for the Appellants seeks an adjournment.
Re-notify on 18th November, 2019.
(SMT. BHARATI H. DANGRE, J.) (CHIEF JUSTICE) AJN ::: Uploaded on - 19/08/2019 ::: Downloaded on - 20/08/2019 01:58:18 :::