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Bombay High Court

Snehadeep Structures Private Limited vs The Mahararashtra Small Scale ... on 19 August, 2019

Author: Bharati H. Dangre

Bench: Pradeep Nandrajog, Bharati H. Dangre

                                         1/1             05-APPP555.06.doc


        IN THE HIGH COURT OF JUDICATURE AT BOMBAY
             ORDINARY ORIGINAL CIVIL JURISDICTION
                  ARBITRATION APPEAL NO.555 OF 2006
                                               IN
                ARBITRATION PETITION NO.438 OF 2005

Snehadeep Structures
Private Limited.                                    ..                 Appellants

               Vs.

The Maharashtra Small Scale
Industries Dev. Corpn. Ltd.                         ..                Respondents

                                               ...

Mr. Jaydeep Deo for the Appellants.


                       CORAM: PRADEEP NANDRAJOG, C.J. &
                              SMT. BHARATI H. DANGRE, J.

DATED : 19th AUGUST, 2019. P.C:-

Counsel for the Appellants seeks an adjournment.
Re-notify on 18th November, 2019.
(SMT. BHARATI H. DANGRE, J.) (CHIEF JUSTICE) AJN ::: Uploaded on - 19/08/2019 ::: Downloaded on - 20/08/2019 01:58:18 :::