Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 24B(1)] [Section 24B] [Entire Act]

Union of India - Subsection

Section 24B(1)(i) in The Consumer Protection Act, 1986

(i)calling for periodical return regarding the institution, disposal, pendency of cases;