Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Goa - Subsection Section 7(2) in The Goa Panchayat Raj (Election of Members of Standing Committees) Rules, 1999 (2)If there are two or more such candidates, an election shall be held by secret ballot, and votes of the members present at the meeting shall be taken.
