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Karnataka High Court

A Selvi D/O Armugam K vs The State Of Karnataka on 21 January, 2010

Author: S.Abdul Nazeer

Bench: S.Abdul Nazeer

IN THE HIGH COURT OF KARNATAKA AT BANGALORE

DATED THIS THE 2155'" DAY OF JANUARY 2010  

BEFORE

THE I~i0N'BLE MR. JUSTICE s. ABDUL  

WRIT PETITION NOs.32940--3298 1/2009: f:Eu1:»1.\iLR'r:+.'s_'1V»  A , T

MISC.W.494  _

BETWEEN:

 %

A. Seivi

D/0- AT1'h4ué§'§§1I1'\K':'*'--. . _ 

Age: 34 years-- 11;; V»
Elathimm.1I<1eru"?: 
Karfzarajna  
Ko1af,a1u._pos:T 
Tamilnadu. '

M; 'G0_Vind.Va1"ajA V' 
  Mur'ugéu1.. ..... 

 ,Age:  years
'  3,/290{'N>'cvW'C_0l0ny

VA1a'ngu~;:1pa1fi1-village

" .Ambuf Ta--iu.1i. Vellore

'Fami1:1ad1:§'

D. Kalciiyarasi

.. A 0. Devaraj
 * Age: 28 years
 32, Vettuvar Street

 



Near Old Market'.
K.V. Paiiayam
Sathyamallgalam
Erode Dist.
Tamiinaclu

G. Vi3'ayaEakshn13'
D/0. Gurusamy
Age: 30 years
Parvatha Raja Street
Periyakodiveri
Erode Dist.
Tamiinadu

S. Banumathi

D/0. A. Shan111}1&{a1'fi"' _  V

Age: 32 ye,ars«A..   g 
3/ 202, Sci-100§A;jVS1:_reet~  _
I\/Iakkinit-Lm}_§Oni'"b'£t3 ,  '
Erode  11.; .,
'l'ar11'iliiadu:if,  "

B. Cha11_cifaShe1'{a.réi;1_. 
S/0. B-.a1g1_1r'u*R  _ "

Age: 29"y.ea'r3 _ ' V 
2321/AA, Ram.ak'asha':1 Nagar

,."}4CT:}¢'._IC:1§fiO14.I' P0313  _____ .. v
V 'Fhifu'm'a1103*Dist..
' . "TaI;1,_j1i*2ad.11" 

=  1:; chgfiaran
"~55/0V, V  .l3l'u.n1a1ai

Age:" 27 years
Barigmaram Post'

x 'T *-Vfellore
* .._Tamilnadu

 



IO.

1].

312.

D. Rajiv

8/ 0. Devanthiran
Age: 29 years
Kotteri Post
Teachers Street

Vriddhachalarn Cudcia1u1' Dist.   -

Tamiinadu

T. Devi
D/0. R. Thangavel
Age: 25 years

R. K. Pet.
Thirualltlr Dist.
Tamiinadu

B. Deivani V  _'A
D/0. M. Bi?ti?;'ié1fiShn=s;n.§ 
Age: 28 y.ears5:D  W 1

1 /227'. i'Dey».éxrah1'p_a::1--.jjj; _    V.  V

A. Jettihliy
Dh5armapt1'ri Dist';
Tamiinsdu'   "

P. PEt1'\{Et[hi D A ,_ 
D/0. S.f?,. Perun__1ai._ 
Age:_35 years " V '

 §}:?./. 1\(Iaria1i'1ma.n «Koii Street.
_  Chettiipalyam M
  Nambiyar."G_0bi Taluk
 Erode..i§isi;'.- . V 
" . 'Tamil1'1é1€iLi1=

  

D / 0,, Gopai

it  32 years

*  Kastaehi Amman Koii Street

Erode Dist.

 



18.

19.

20.



Gobi Taluk. Erode Dist.
'}'amilnadu

M. Selvdrani

D/0. Munirathinam
Age: 39 years
Dhrrlmrajapuranl

38. Kaiaikoil. Alangayam
Vellore D1':-31.

Tamiinadu

K. Bakkiyalakshmi  
II)/0. Kaliyappa GOL:._n"cl«.21er.'_
Age: 33 years 'A " '

Sunkkakaranlapaiaygmi  

I5'L1iiampatti  '
Erode Disf. 
Tarniinad-u~   V. 

T. Vi_€Vaya1'a.}{sf11;1a_iVV _ _
D/:0. Thu}1.;j:k_k2119';a111_ " &
Agvcv; 20 'yea1'::.""-.V  V  "

Venrnani viiiage ~I.(_é11"21_fi}{)o~r1di
Polur Thir'I1va11amai»ai  
Tamiinadta ' ' "

    ..... 

' g 3 D/0'. .S&n'11;di V * jfiagég-20 V V D/0. Nanjappa Geunder *-Age: 34 years _ _J age;i.étpur€;'1v}'1' A Vell0re'E}:'s[i..

"Tam__i1r1ad'L:. N. Bfiztnumaihi Kavilipalayam
28.
29.
30. Sanarpudur. 36 Naiar Street.
Kadathur Post. Kasipalyam Erode Dist.
Tamilnadu K. Arasathal W/0. Angappan Age: 25 years
35. Nadar Street x Kadathur Post, Kasipalyam "

Erode Dist.

Tamilnadu N. Sasikumar S/0. Natarajan Age: 28 years Andipala,ym Kadathur i?{)"st.J." "Kasif5a}3r;ii'n. Erod_e_VDi'$.t2.V"* 1;;

'Fa1rr1i1nVaduff. 'V S. Sasikala .

W/0. Dha.rn'1aliI1'g;§m_1 _ ' Age: 26°y.ea"rsV ' V An'I1a.r1agar*Ma'ir1 Read gahwpurti v Erode D121.

' V. Tarn.Vi.1'r1a'd.u"

31.2.
Kok¥;"§;g. V' "-.D/o_>1'r.e. V Cjopal Age 1" 20 years Varaia"n1padi Road V. x ' Thirupathur ' 'I'an1ilnadu
37.
38.
39.
40. S. Usha D/0. Singaram Age: 27 years No.2/444. Teacher Colony Coimbatore Tamilnadu K. Gomathi D/0. Kaliyaperumal Age: 26 years Thirumullai Voyil Chennai ~ 62 G. Krishnakumar S/0. Goxrindan V Age: 25 yeglrs' .' * Omalu1"_ Salem If*ist._. "' ' Tamilnadu. 7 M.:Ka19. .
D/o".;T.K_. £vz1.1fi:}§amy.._ '--.." . Age: 26yyears'=.
Kaliakufichi V _ Vgeliupuram V_"i"ana:i_1'r1adu " ..... .. v us;vi1§a;~z'u«_.i_
-.*D/ 0.. ffhia-nga1*aj Age: 28--V'yee).1rs '--E§ee1j.2:ii€ké%i1*ando0r E\/Ie.t.t:"ur A 'I'arriiI.2'1a(tiu " .._S,:--"I'hiv2;mi D / 0. Sunclararrlnla 20 that for the year 2008-09 and there afterwards 2 no admissions are permitted to be made to » institution. it is for the authorities to init;3.a:tev..ej"' such strimzent. action agaisnt this irist.itu.tior1' . they deem {it so as to ensure that bsti'c:h"thii1A;{VsV 4' are not repeated in future. VSt1ffiee__ obserive». «. that so far as the peti»tio4fie_i's--st.i2dents1bv,are:"- concerned. their interest hasiéitoybeu protected' in} the facts and circum;:stance's'madverted.to harem' above." VA ' V V' ELInder1i"r'1i':1gfis rniiie) ad' 2
8. As stated:;'aloz'>y{.,» the fiied by the institution for:. admitted for the academic by this Court on 24.08.20OEi"o;!/ Cost of Rs.10,000/--. In the said _:.:a.se, it4is_o'bse'rved under:
V. & this View of ithefvnatter and having regard to ' »Vt'iie1'o_f the petitioner Institutiori, the writ

2 to be dismissed. in so far as the Apetitivo'ners'--st.udents are concerned. it is to be observed that since they have not undergone hi my training as prescribed under the rules and E 'Ja n 22 that such tliings are not repeated in future. This Court passed an order directing the a.L.1thorit.ies to approve their admission and to azmotmce the results in order t4o4.pro_tec_t. the inteiest of the st.udent.s. In this back authorities have decided to send marks c.21rd:~:."ar_1i'(,~t. diploma it certificates directly to the students. 10 1316 5am respottdentkcollege challenged the communicat.ion§- tlrie authorities at Anenxure~R}.'.'" 51" respondent college V~i':'a1-3'"~i'or-as-ta3r«"o'i'=operat.ion oi' the said commt.1:vii.cat.i'oti. .stated that the students are due certaiit'amotmt..s Atr.r_)\:v;1_1€(:1s t:uit.ion tees. hostel fees. etc. &Leari'ié':d V(:AO1.lIlS@1'fill'?VK:h'Q't{)(?i'l{iOIl€FS has denied the liability of tuhev"pet.i1,ioi'1er.s"'to pay any amount, to the college on any ac(:oti11t.c:ollege has not produced any materials in

- support' of the said cont.ent'ion. is a disputed question ioti"fa.c.t_,. which requires adjt.zdicat',ion. in my opinion. the State _ j_.G'm-9er'1'1ment has taken a right. decision to send the marks ti 24 directed 10 Semi the marks Cards and diploma (?€r1ifiC.ates directiy to the p€iii,i011er--stu.:i€-ms fc) rihwii 11.

(ii) The 5"' 1'espo11de111.--college di:'ecté%<:i__ i(;3 '¥7.€'1:'L!'1'}'i..':

SSLC and PUC marks Ca;'dASM "efé 'phe, pieiiiioiiérs submitted by them to the Coiiaegebleitii ihe "Li.;.11'e.0.i"
admission. wi1,}:11r1' i"rv<V)'AArnVAvv1.he date of receipt. of 3 copy .A ii [iii] Lib{31'1:y3 Li}%3 i,O"vAt':i:.1"6'3:_V'Sqfliéfiponcientwcoiiege to ffiim the petitioners» st.f;idVéi1'ir5.V.iii[' in 3.(\:.r;:t)rdexzifiiédiiili law. In' 'i.heV'iigi1i'i:)ii' above order. Misc.W.494/2010 does not S"u__1~vivc VV{.'_)I'4V'.(?U!}.;$_§'df3I'E1iiOI"1 and it is acctordiragiy Cs _ disn1i.5§:séd;. No CV65:-is. V Sd/-
JUDGE