Supreme Court - Daily Orders
Mukul Kumar Tyagi vs The State Of Uttar Pradesh on 21 November, 2019
Bench: Ashok Bhushan, Navin Sinha
ITEM NO.12 COURT NO.9 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 12943/2019
(Arising out of impugned final judgment and order dated 09-05-2019
in SA No. 585/2018 passed by the High Court Of Judicature At
Allahabad)
MUKUL KUMAR TYAGI Petitioner(s)
VERSUS
THE STATE OF UTTAR PRADESH & ORS. Respondent(s)
( IA No. 82240/2019 - DELETING THE NAME OF PETITIONER/RESPONDENT
and IA No. 82238/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT and IA No. 140808/2019 - EXEMPTION FROM FILING O.T. and
IA No. 86593/2019 - EXEMPTION FROM FILING O.T. and IA No.
162206/2019 - EXEMPTION FROM FILING O.T. and IA No. 82239/2019 -
EXEMPTION FROM FILING O.T. and IA No. 142689/2019 - EXEMPTION FROM
FILING O.T. and IA No. 117451/2019 – INTERVENTION/IMPLEADMENT and
IA No. 100594/2019 – INTERVENTION/IMPLEADMENT and IA No. 82241/2019
- PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES and IA
No. 162204/2019 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES and IA No. 107809/2019 - VACATING STAY)
WITH
SLP(C) No. 13093/2019 (XI)
SLP(C) No. 16318/2019 (XI)
(IA No. 109604/2019 – INTERVENTION/IMPLEADMENT and IA No.
140786/2019 – INTERVENTION/IMPLEADMENT and IA No. 120975/2019 –
INTERVENTION/IMPLEADMENT and IA No. 117459/2019 –
INTERVENTION/IMPLEADMENT and IA No. 142602/2019 - PERMISSION TO
FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES)
Date : 21-11-2019 These matters were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE ASHOK BHUSHAN
HON'BLE MR. JUSTICE NAVIN SINHA
For Petitioner(s) Mr. P.S. Patwalia, Sr. Adv.
Ms. Anjana Prakash, Adv.
Mr. Prashant S., Adv.
Mr. Suyash Srivastava, Adv.
Mr. Anurag Tripathi, Adv.
Signature Not Verified
Mr. Jahar Singh, Adv.
Digitally signed by
MEENAKSHI KOHLI
Date: 2019.11.21
Ms. Shreya Mishra, Adv.
17:18:06 IST
Reason: Ms. Madhumay Misra, Adv.
Mr. Satyajeet Kumar, AOR
1
For Respondent(s) Mr. Dushyant Dave, Sr. Adv.
Mr. Niraj Kishan Kaul, Sr. Adv.
Mr. Rajesh Pathak, Adv.
Mr. Debashish Bharuka, Adv.
Mr. Abhishek Chakraborty, Adv.
Mr. Pramod Kumar, Adv.
Mr. Binod Mishra, Adv.
Mr. Akash Lamba, Adv.
Mr. Bhupendra Bhardwaj, Adv.
Mr. S. R. Setia, AOR
Mr. Ravindra Raizada, Sr. Adv.
Mr. Shashank Shekhar Singh, AOR
Mr. Parag Tripathi, Sr. Adv.
Mr. Aviral Saxena, AOR
Ms. Mishika Bajpayee, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Leave granted.
Arguments concluded.
Judgment reserved.
(MEENAKSHI KOHLI) (RENU KAPOOR) COURT MASTER COURT MASTER 2