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[Cites 0, Cited by 0] [Section 18(2)] [Section 18] [Entire Act]

State of Andhra Pradesh - Subsection

Section 18(2)(f) in The Hyderabad Record of Rights in Land Regulation, 1358 Fasli

(f)regulating the records, registers, accounts, maps and plans to be maintained for the purposes of this Regulation and the maimer and forms in which they shall be prepared and maintained;