Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7] [Entire Act]

NCT Delhi - Subsection

Section 7(iii) in High Court Of Delhi Rules Governing Patent Suits, 2022

(iii)Affidavits of admission/denial shall be filed in respect of correspondence exchanged between the parties and other documents.