Bombay High Court
Parwan Constructions Pvt. Ltd vs Giriraj Holdings And Estate Developers ... on 30 July, 2019
Author: R. I. Chagla
Bench: R. I. Chagla
IN THE HIGH COURT OF JUDICATURE AT BOMBAY ORDINARY ORIGINAL CIVIL JURISDICTION SUITS NO. 4559 OF 1995 Sunder Ghamanmal Golani. ....Plaintiff V/S 1a. Dhiraj Valabhdas Sanghvi & Ors. ....Defendant WITH SUITS NO. 2422 OF 1996 New Golden Transport Co. ....Plaintiff V/S Muktaben Vallabhdas Sanghavi And Ors ....Defendant WITH SUITS NO. 2678 OF 2010 Parwan Constructions Pvt. Ltd. ....Plaintiff V/S Ranjitsingh Linga And 2 Ors. ....Defendant WITH SUITS NO. 2674 OF 2010 Parwan Constructions Pvt. Ltd. ....Plaintiff V/S Indravadan Purohit And Anr ....Defendant WITH SUITS NO. 2676 OF 2010 Parwan Constructions Pvt. Ltd. ....Plaintiff V/S Page 1/4 ::: Uploaded on - 30/07/2019 ::: Downloaded on - 31/07/2019 02:57:03 ::: A-1 Profile And Anr ....Defendant WITH SUITS NO. 2679 OF 2010 Parwan Constructions Pvt. Ltd. ....Plaintiff V/S Ranjitsingh Linga And 3 Ors. ....Defendant WITH SUITS NO. 2717 OF 2010 Parwan Constructions Pvt. Ltd. ....Plaintiff V/S Giriraj Holdings And Estate Developers Pvt. Ltd. ....Defendant And Anr WITH SUITS NO. 2750 OF 2010 Parwan Construction Pvt. Ltd. ....Plaintiff V/S Purohit Ceneral Store And Anr ....Defendant WITH SUITS NO. 3064 OF 2010 Parwan Constructions Pvt. Ltd. ....Plaintiff V/S Indravadan Purohit And 2 Ors. ....Defendant WITH SUITS NO. 2421 OF 1996 Purohit General Stores ....Plaintiff Page 2/4 ::: Uploaded on - 30/07/2019 ::: Downloaded on - 31/07/2019 02:57:03 ::: V/S Muktaben Vallalbhdas Sanghavi And Ors. ....Defendant WITH SUITS NO. 2467 OF 1996 Niru S.shah And Ors. ....Plaintiff V/S Muktaben V.sanghavi And Ors. ....Defendant WITH SUITS NO. 3327 OF 1996 Glorimex Pvt.ltd. ....Plaintiff V/S Smt. M.v.sanghavi And Ors. ....Defendant Mr. Sharan Jagtiani a/w Mr. Mohit Arora,Ms. Pinky Patel, Mr. Sahil Harjani i/b Desai & Diwanji For Plaintiff in Suit No. 4559/1995.
Ms. A S Bhalekar Def. No. 2 For Defendant in Suit No. 4559/1995 and Plaintiff in suit No. 3064/10,2750/10,2717/2010,2679/10,2678/10,2676/10,2674/10, Def No. 5 in Suit No. 3327/96. Def. No.4 in Suit No. 2647/96,2422/1996,2421/1996. Mr. S. S. Joshi Defendant in suit No. 3064/10,2750/10,2717/2010,2679/10,2678/10,2676/10,2674/10, Plaintiff in Suit No. 3327/96. Def. No.4 in Suit No. 2647/96,2422/1996,2421/1996.
CORAM : R. I. CHAGLA, J
DATE : 30th July, 2019
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P.C. :
At the request of the Advocate for the parties, adjourned to 07/08/2019 along with all the connected suit as well as the Writ Petitions.
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