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State of Uttar Pradesh - Section

Section 65 in U.P. Board of Secondary Sanskrit Education (Appointment and Conditions of Service of Heads of Institution, Teachers and other employees of the Institutions Rules, 2009

65.

No teacher shall be allowed to cross the efficiency bar unless he has proved himself a competent teacher, exercises a healthy influence on the students, co-operates in maintenance of discipline and in co-curricular activities, remains loyal to the institution and his integrity is certified.