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[Cites 0, Cited by 0] [Section 188] [Entire Act]

State of Kerala - Subsection

Section 188(a) in Kerala Factories Rules, 1957

(a)Every fixed vessel or structure containing any dangerous material, and not so covered as to eliminate all reasonable risk of accidental immersion in it of any portion of the body of a worker, shall be so constructed that there is no foot hold on the top or the sides.