Section 20 in The Rajasthan Agricultural Produce Markets Rules, 1963
20. Form of Voting Paper.
- The voting paper shall be printed in [Form IV] [Substituted by Notification No. F. 10(4)/Agriculture/Group II/73, dated 19.3.1979-Rajasthan Gazette, Extraordinary, Part IV-C, dated 19.3.1979, page 401, dated 19.3.1979.] and shall contain the names of the candidates in alphabetical order (in Hindi), together with the distinguishing symbol assigned to each candidate under Rule 19:Provided that the names of candidates declared to be duly elected under Rule 18 shall not be entered in the voting paper.
