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[Cites 0, Cited by 0] [Section 168] [Entire Act]

State of Punjab - Subsection

Section 168(vi) in The Punjab Motor Vehicles Rules, 1989

(vi)be provided at least 275 milimetres leg space in the case of an auto-rickshaw having seating capacity for four passengers and at least 375 milimetres leg space in the case of an auto-rickshaw having seating capacity for two passengers;