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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Rajasthan - Subsection

Section 14(2) in Rajasthan Home Guards Rules, 1962

(2)For the purpose of administration and discipline the members of the Home Guards shall be under the control of their own officers:Provided that if a contingent of Home Guards is acting in conjunction with the ordinary Police Force, the senior officer such contingent present shall be under the immediate control and subject to the directions of the senior officer of such Police force present not below the rank of a Sub Inspector.