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Supreme Court - Daily Orders

Naresh Kumar Verma vs Commissioner Of Income Tax-Xiii, New ... on 31 October, 2014

Bench: Anil R. Dave, Kurian Joseph, R.K. Agrawal

  ITEM NO.19                                   COURT NO.3                  SECTION IIIA

                                 S U P R E M E C O U R T O F           I N D I A
                                         RECORD OF PROCEEDINGS

  Petition(s)                  for   Special    Leave    to   Appeal   (C)......CC    No(s).
  16853/2014

  (Arising out of impugned final judgment and order dated 08/05/2014
  in ITA No. 1004/2011 passed by the High Court Of Delhi At N.
  Delhi)

  NARESH KUMAR VERMA                                                        Petitioner(s)

                                                        VERSUS

  COMMISSIONER OF INCOME TAX-XIII, NEW DELHI                                Respondent(s)

  (with appln. (s) for c/delay in filing SLP and c/delay in refiling
  SLP and office report)

  Date : 31/10/2014 This petition was called on for hearing today.

  CORAM :                  HON'BLE MR. JUSTICE ANIL R. DAVE
                           HON'BLE MR. JUSTICE KURIAN JOSEPH
                           HON'BLE MR. JUSTICE R.K. AGRAWAL

  For Petitioner(s)                     Mr. R. Santhanam, Adv.
                                        Mr. A.P. Sinha, Adv.
                                        Mr. Brajesh Kumar, Adv.

  For Respondent(s)

                          UPON hearing counsel the Court made the following
                                          O R D E R

Delay condoned.

Issue notice.

Tag with SLP (C) 24334-24336 of 2014.

(Jayant Kumar Arora) (Sneh Bala Mehra) Sr. P.A. Assistant Registar Signature Not Verified Digitally signed by Jayant Kumar Arora Date: 2014.11.03 15:12:49 IST Reason: