Supreme Court - Daily Orders
Naresh Kumar Verma vs Commissioner Of Income Tax-Xiii, New ... on 31 October, 2014
Bench: Anil R. Dave, Kurian Joseph, R.K. Agrawal
ITEM NO.19 COURT NO.3 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC No(s).
16853/2014
(Arising out of impugned final judgment and order dated 08/05/2014
in ITA No. 1004/2011 passed by the High Court Of Delhi At N.
Delhi)
NARESH KUMAR VERMA Petitioner(s)
VERSUS
COMMISSIONER OF INCOME TAX-XIII, NEW DELHI Respondent(s)
(with appln. (s) for c/delay in filing SLP and c/delay in refiling
SLP and office report)
Date : 31/10/2014 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE ANIL R. DAVE
HON'BLE MR. JUSTICE KURIAN JOSEPH
HON'BLE MR. JUSTICE R.K. AGRAWAL
For Petitioner(s) Mr. R. Santhanam, Adv.
Mr. A.P. Sinha, Adv.
Mr. Brajesh Kumar, Adv.
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
Tag with SLP (C) 24334-24336 of 2014.
(Jayant Kumar Arora) (Sneh Bala Mehra) Sr. P.A. Assistant Registar Signature Not Verified Digitally signed by Jayant Kumar Arora Date: 2014.11.03 15:12:49 IST Reason: