National Company Law Appellate Tribunal
Electrosteel Steels Ltd vs Imperia Structures Ltd on 23 November, 2017
NATIONAL COMPANY LAW APPELLATE TRIBUNAL
NEW DELHI
R.A. NO.06 OF 2017
IN
COMPANY APPEAL (AT)(INS) NO.238 OF-2017
IN THE MATTER OF:
Electrosteel Steels Ltd Appellant
Vs
Imperia Structures Ltd Respondents
Present: For Appellant:- Mr. Naman Joshi and Mr. Ankit Rajgarhia,
Advocates.
ORDER
23.11.2017 - Having heard the learned counsel appearing on behalf of the appellant and taking into consideration the grounds stated in the application, the order dated 10. 11.2017 is recalled. The Company Appeal (AT)(Insolvency) No.238/2017 is restored 'on record. Let the main appeal be listed on 1st December, 2017. This appeal be not treated as part heard matter.
R.A. No.6/20 17 stands disposed off..
(Justice S.J. Mukhopadhaya)
Chairperson
(Justice A.I.S. Cheema) (Mr. Balvinder Singh)
Member(Judicial) Member(Technical)