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Union of India - Section

Section 1 in Coal Mines Labour Welfare Fund Act, 1947

1. Short title, extent and commencement.–

(1)This Act may be called the Coal Mines Labour Welfare Fund Act, 1947.
(2)It extends to the whole of India.
(3)It shall come into force on such date as the Central Government may, by notification in the official Gazette, appoint.