Delhi High Court - Orders
Gl Litmus Events Pvt. Ltd vs Delhi Development Authority on 10 October, 2022
$~25
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 189/2018
GL LITMUS EVENTS PVT. LTD ..... Petitioner
Through: Mr. P.V. Kapur, Senior
Advocate with Mr. Vijay M.
Phardke, Ms. Suman Yadav,
Ms. Nikhita K.Suri,
Mr. Shubham Airi,
Ms. Pankhuri Budhiraja,
Mr. Sidhant Kapur, Mrs. Kaveri
Kapur and Mr. Shiv Raj Syal,
Advocates.
(M): 9910044138
Email: [email protected]
versus
DELHI DEVELOPMENT AUTHORITY ..... Respondent
Through: Mr. Ramesh Singh, Senior
Advocate with Ms. Kanika
Singh and Mr. Abhishek
Pandey, Advocates.
(M): 8447701038
Email: [email protected]
CORAM:
HON'BLE MS. JUSTICE MINI PUSHKARNA
ORDER
% 10.10.2022
1. To continue for arguments on 11.10.2022 i.e. the date already fixed.
MINI PUSHKARNA, J OCTOBER 10, 2022 c Signature Not Verified Digitally Signed By:PURAN SINGH TARIYAL Signing Date:22.10.2022 16:14:46