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Delhi High Court - Orders

Gl Litmus Events Pvt. Ltd vs Delhi Development Authority on 10 October, 2022

                            $~25
                            *        IN THE HIGH COURT OF DELHI AT NEW DELHI
                            +        O.M.P. (COMM) 189/2018
                                     GL LITMUS EVENTS PVT. LTD                 ..... Petitioner
                                                    Through: Mr. P.V. Kapur, Senior
                                                                Advocate with Mr. Vijay M.
                                                                Phardke, Ms. Suman Yadav,
                                                                Ms. Nikhita K.Suri,
                                                                Mr. Shubham Airi,
                                                                Ms. Pankhuri Budhiraja,
                                                                Mr. Sidhant Kapur, Mrs. Kaveri
                                                                Kapur and Mr. Shiv Raj Syal,
                                                                Advocates.
                                                                (M): 9910044138
                                                                Email: [email protected]
                                                    versus
                                     DELHI DEVELOPMENT AUTHORITY ..... Respondent
                                                    Through: Mr. Ramesh Singh, Senior
                                                                Advocate with Ms. Kanika
                                                                Singh and Mr. Abhishek
                                                                Pandey, Advocates.
                                                                (M): 8447701038
                                                     Email: [email protected]
                                     CORAM:
                                     HON'BLE MS. JUSTICE MINI PUSHKARNA
                                                       ORDER

% 10.10.2022

1. To continue for arguments on 11.10.2022 i.e. the date already fixed.

MINI PUSHKARNA, J OCTOBER 10, 2022 c Signature Not Verified Digitally Signed By:PURAN SINGH TARIYAL Signing Date:22.10.2022 16:14:46