Section 46(2)(f) in The Pharmacy Act, 1948

[Cites 0, Cited by 2] [Section 46(2)] [Section 46] [Entire Act]

Union of India - Subsection

Section 46(2)(f) in The Pharmacy Act, 1948

(f)the qualifications, the term of office and the powers and duties of the Registrar and other officers and servants of the State Council, including the amount and nature of the security to be given by the Treasurer;

(ff)[ the qualifications, powers and duties of an Inspector;] [ Inserted by Act 70 of 1976, Section 20 (w.e.f. 1.9.1976).]

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Union of India - Subsection

Section 46(2)(f) in The Pharmacy Act, 1948