Section 8 in The Orphanages And Other Charitable Homes (Supervision And Control) Act, 1960
8. Power of the Board to give directions to manager of a recognised home.-
Subject to the directions, if any given under sub-section (2) of section 7, the Board may, from time to time, give such general or special directions to the manager of a recognised home as it thinks fit for the efficient management of the home and the manager shall comply with such directions.
