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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Jharkhand - Subsection

Section 4(1) in The Jharkhand Law Officers (Engagement) Rules, 2018

(1)There shall be a Search Committee for searching the names of and preparing the panel of Advocates for making recommendation to the Selection Committee for engagement of different categories of Law Officers in the Jharkhand High Court and in the Supreme Court of India. This Committee shall consist of the following, namely:-
(a) The Advocate General, Jharkhand - Chairman
(b) The Principal Secretary, Personnel, Administrative Reforms and Rajbhasha Department, Jharkhand - Member
(c) Principal Secretary, Department of Home, Jharkhand - Member