Section 30(1)(a) in The Karnataka Public Libraries Act, 1965

[Cites 0, Cited by 0] [Section 30(1)] [Section 30] [Entire Act]

(a)a library cess in the form of a surcharge on,-

(i)tax on lands and buildings;

(ii)tax on entry of goods into the local area for consumption, use or sale therein;

(iii)tax on vehicles;

(iv)tax on professions, trades, calling and employments;

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