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State of Haryana - Section

Section 47 in Haryana Municipal Drainage and Sanitation Bye-laws, 1977

47. Paving ground surface.

- The surface of all house gullies, not occupied by, or beyond what is occupied by an open drain shall be paved with fine dressed blue stone or Indian Patent stone or other stone approved by the committee. Where a separate system of disposal exists, at the lower end of the gully whether the open drain for sullage or sewage be at the centre or the side, a jump weir shall be formed so that while any ordinary flow of sewage will discharge into the connection with the inspection chamber, a rush of storm water will jump over the opening and pass into the storm water drain.