Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 4] [Entire Act] Union of India - Subsection Section 4(4) in The Industrial Reconstruction Bank Of India Act, 1984 (4)The entire paid-up capital of the Reconstruction Bank shall be wholly subscribed by, and allotted to, the Central Government.
