Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act] State of West Bengal - Subsection Section 5(2)(b) in The Bengal Orphanages And Widows' Homes Act, 1944 (b)that the members of the society are respectable persons of the town or district where the said institution is or is to be located ;