Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 51] [Entire Act] State of Madhya Pradesh - Subsection Section 51(1) in The Narcotic Drugs and Psychotropic Substances (Madhya Pradesh) Rules, 1985 (1)The Madhya Pradesh Opium Rules, 1959, the Madhya Pradesh Dangerous Drugs Rules, 1959, and the Madhya Pradesh Poppy Husk Rules, 1959 are hereby repealed.
