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[Cites 0, Cited by 0] [Section 93(6)] [Section 93] [Entire Act]

Union of India - Subsection

Section 93(6)(b) in The Central Motor Vehicles Rules, 1989

(b)in case of a vehicle having only three axles,and the front axle is only the steered axle, the distance measured horizontally and parallel to longitudinal axis of the vehicle between the centre of the front axle and centre point between the two rear axles;]