Bombay High Court
Amlin Underwriting Limited vs New India Assurance Co Ltd on 24 December, 2025
This Order is Speaking to Minutes order of order dated //
Diksha Rane 503. MCA 464-25.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
MISC. CIVIL APPLICATION NO. 464/2025
AMLIN UNDERWRITING LIMITED & ORS. ..APPLICANTS
VS.
NEW INDIA ASSURANCE CO. LTD. & ORS. ..RESPONDENTS
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Adv. Aarti Shah i/b. MMCBC for applicant.
Adv. Isha Patil i/b. AZB & Parnters for respondent no.3.
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CORAM : RAJESH S. PATIL, J.
DATE : 24 DECEMBER 2025.
P.C. :
1) Not on board; taken on board.
2) This matter is moved by way of speaking to the minutes of the
order dated 23 December 2025.
3) In the said order, in paragraph no.1, the date "23.01.2026" be
replaced with "17.02.2026". So also, in paragraph no.3, the words "Khandeparkar & Associates" be replaced with "AZB & Partners".
4) Rest of the order remains the same.
5) This order be read with the order dated 23 December 2025.
(Rajesh S. Patil, J.) 1 Signed by: Diksha Rane Designation: PS To Honourable Judge Date: 24/12/2025 20:10:43