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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Odisha - Subsection

Section 8(v) in The Orissa Press Accreditation (Constitution of the Orissa Press Accreditation Committee and Grant of Accreditation) Rules, 1994

(v)Wire agencies should provide services to news media organisations including audio visual networks on a regular commercial basis and shall produce certificate from an established firm of Chartered Accountant, about their subscription Income.