Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tripura - Section Section 37 in Tripura Contract Labour (Regulation and Abolition) Rules 1978 37. The foodstuff and other items to be served in the canteen shall be in conformity with the normal habits of the contract labour.
