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State of Rajasthan - Section

Section 5 in The Nathdwara Temple Rules, 1973

5. Safety of Temple Jewellary.

- The temple jewellery shall be arranged to be kept in iron safes, almirahs or other receptacles specifically earmarked for storing them. There shall be a treble lock at the chamber in which these iron safes, almirahs and receptacles are lodged and one key of the chamber shall remain with the Chief Executive Officer or an officer authorised by him the other with the Goswami or his representative and the third with the Gehnaghar Officer.