Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Haryana - Subsection Section 2(18) in The Haryana Animal (Registration, Certification and Breeding) Act, 2019 (18)"quarantine station" means an approved and licensed premises for the isolation and examination of animals or animal products intended for import or export;
