Delhi High Court
D.D.A. vs M.L. Mahajan & Anr. on 26 April, 2010
Author: A.K. Pathak
Bench: Vikramajit Sen, A.K. Pathak
* HIGH COURT OF DELHI: NEW DELHI
+ FAO (OS) No. 419/2005
Judgment reserved on: 8th April, 2010
% Judgment delivered on: 26th April, 2010
D.D.A. ..... Appellant
Through: Ms. Anusuya Salwan,
Adv. with Ms. Renuka
Arora, Adv.
Versus
M.L. MAHAJAN & ANR. ..... Respondents
Through: Respondent in person.
Coram:
HON'BLE MR. JUSTICE VIKRAMAJIT SEN
HON'BLE MR. JUSTICE A.K. PATHAK
A.K. PATHAK, J.
For orders see FAO(OS) No.112/2005.
A.K. PATHAK, J.
VIKRAMAJIT SEN, J.
April 26, 2010 ga