Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Delhi High Court

D.D.A. vs M.L. Mahajan & Anr. on 26 April, 2010

Author: A.K. Pathak

Bench: Vikramajit Sen, A.K. Pathak

*          HIGH COURT OF DELHI: NEW DELHI

+    FAO (OS) No. 419/2005

                 Judgment reserved on: 8th April, 2010
%                Judgment delivered on: 26th April, 2010


D.D.A.                                     ..... Appellant

                      Through:    Ms. Anusuya Salwan,
                                  Adv. with Ms. Renuka
                                  Arora, Adv.
                 Versus

M.L. MAHAJAN & ANR.                     ..... Respondents

                      Through:    Respondent in person.

     Coram:

     HON'BLE MR. JUSTICE VIKRAMAJIT SEN
     HON'BLE MR. JUSTICE A.K. PATHAK


A.K. PATHAK, J.

For orders see FAO(OS) No.112/2005.

A.K. PATHAK, J.

VIKRAMAJIT SEN, J.

April 26, 2010 ga