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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Rajasthan - Subsection

Section 14(1) in First Statutes of the Jai Narayan Vyas University Jodhpur

(1)There shall be a Dean of each Faculty who shall be appointed by the Vice-Chancellor in the following order of preference, namely:
(i)Professors in the University or Principals of Colleges and Heads of Institutions by seniority;
(ii)Readers in the subjects assigned to the Faculty in which there are no Professors.
Note. - 1. The person to be appointed Dean must profess a subject included in the Faculty concerned.