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[Cites 0, Cited by 0] [Section 42(2)] [Section 42] [Entire Act]

State of Andhra Pradesh - Subsection

Section 42(2)(i) in Andhra Pradesh Electricity Regulatory Commission (Conduct of Business) Regulations, 1999

(i)The Commission may pass such orders as it thinks fit in accordance with Sections 28 to 31 of the Act for the contravention or the likely contravention of the licence tenns or conditions by the licensee.