Section 15(2) in The Gujarat Technological University Act, 2007
(2)The Board of Governors shall consist of the following members, namely:-(i)the Vice-Chancellor, who shall be the Chairman of the Board,(ii)one Director, by rotation, to be nominated by the Vice-Chancellor,(iii)one Dean, by rotation, to be nominated by the Vice-Chancellor,(iv)the Secretary to Government (Higher and Technical Education), Education Department, Government of Gujarat, ex-officio,(v)the Secretary to Government, Finance Department, Government of Gujarat, ex-officio,(vi)the Commissioner, Higher Education, Gujarat State, ex-officio,(viii)two experts academicians, to be nominated by the Board,(ix)the Commissioner or the Director of Technical Education, Gujarat State, ex-officio,(x)two experts representing disciplines such as finance, legal, management and humanities, to be nominated by the Board, and(xi)three experts representing different industries, to be nominated by the Board.
