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[Cites 0, Cited by 0] [Section 22(1)] [Section 22] [Entire Act]

State of Haryana - Subsection

Section 22(1)(b) in The Haryana Maintenance of Parents and Senior Citizen Rules, 2009

(b)in case the number of eligible applicants on any occasion is more than the number of places available in a home for admission selection of inmates will be made in the following manner:-