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State of Uttar Pradesh - Section

Section 12 in The U.P. Forest (Timber-Transit on Yamuna, Tons and Pabar Rivers) Rules, 1963

12. Ghal agent.

- Each permit-holder shall employ one agent to accompany his Ghal under intimation to the Divisional Forest Officer. The agent shall produce launching permit and muster rolls of labour and Chaukidars employed on demand by any Forest Officer failing which his Ghal is liable to be detained.