Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 646] [Entire Act] State of Uttar Pradesh - Subsection Section 646(1) in Rules under the United Provinces Excise Act, 1910 (1)Licences for retail vend of foreign liquor other than denatured spirit at shop for consumption off the premises shall be in Form F.L. 5 (appended), licences.