Section 9(1)(c) in The East Punjab Molasses (Control) Act, 1948
(c)seize any molasses, in respect of which he suspects that any provision of this Act or any rule made thereunder has been, is being or is about to be contravened, along with the packages, coverings or receptacles in which such molasses is found, or the animals, vehicles, vessels, boats or other conveyance used in carrying such molasses.